Kerala High Court
Thriprayar Super Specialty Hospital ... vs Industrial Tribunal on 8 August, 2024
Author: N. Nagaresh
Bench: N.Nagaresh
WP(C) No.20393/2024 1/3 Order Date : 08-08-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Thursday, the 8th day of August 2024 / 17th Sravana, 1946
WP(C) NO. 20393 OF 2024
PETITIONER:
THRIPRAYAR SUPER SPECIALTY HOSPITAL LIMITED, THRIPRAYAR, VALAPAD
P.O, THRISSUR - 680567, REPRESENTED BY ITS MANAGING DIRECTOR, C.G
AJITHKUMAR, AGED 65 YEARS, S/O GANGADHARAN, CHIRAYATH HOUSE,
NATTIKA, THRISSUR, PIN-680566
RESPONDENTS:
1. INDUSTRIAL TRIBUNAL THRISSUR,GROUND FLOOR, CIVIL STATION,
AYYANTHOLE, THRISSUR, REPRESENTED BY ITS PRESIDING
OFFICER,PIN-680003
2. SANGEETHA RAJESH, AGED 45 YEARS, W/O. RAJESH, PAYAKKATTU HOUSE,
THEKKINKADU MAIDAN, THRIPRAYAR, VALAPAD P.O, THRISSUR, PIN-680567
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of and all coercive action pursuant to
Exhibit-P3 award, pending disposal of this writ petition (civil), in the
interest of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SHRI. AAMIR SOHRAB M. M., Advocate for the petitioner, M/S. JEEVADAS H.,
C.B.MUKUNDAN & ASWIN KUMAR M J, Advocates for R2, the court passed the
following:
WP(C) No.20393/2024 2/3 Order Date : 08-08-2024
N. NAGARESH, J.
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W.P. (C) No.20393 of 2024
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Dated this the 8th day of August, 2024
ORDER
Interim order is extended by one month.
Post on 06.09.2024.
Sd/-
N. NAGARESH JUDGE Raj WP(C) No.20393/2024 3/3 Order Date : 08-08-2024 APPENDIX OF WP(C) 20393/2024 Exhibit P3 A TRUE COPY OF THE AWARD IN I.D NO. 32/2017 REGISTERED BEFORE RESPONDENT NO.1 TRIBUNAL, DATED 04.01.2024