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Kerala High Court

Thriprayar Super Specialty Hospital ... vs Industrial Tribunal on 8 August, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

WP(C) No.20393/2024                     1/3                        Order Date : 08-08-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
             Thursday, the 8th day of August 2024 / 17th Sravana, 1946
                              WP(C) NO. 20393 OF 2024
   PETITIONER:

          THRIPRAYAR SUPER SPECIALTY HOSPITAL LIMITED, THRIPRAYAR, VALAPAD
          P.O, THRISSUR - 680567, REPRESENTED BY ITS MANAGING DIRECTOR, C.G
          AJITHKUMAR, AGED 65 YEARS, S/O GANGADHARAN, CHIRAYATH HOUSE,
          NATTIKA, THRISSUR, PIN-680566

   RESPONDENTS:

      1. INDUSTRIAL TRIBUNAL THRISSUR,GROUND FLOOR, CIVIL STATION,
         AYYANTHOLE, THRISSUR, REPRESENTED BY ITS PRESIDING
         OFFICER,PIN-680003
      2. SANGEETHA RAJESH, AGED 45 YEARS, W/O. RAJESH, PAYAKKATTU HOUSE,
         THEKKINKADU MAIDAN, THRIPRAYAR, VALAPAD P.O, THRISSUR, PIN-680567

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of and all coercive action pursuant to
   Exhibit-P3 award, pending disposal of this writ petition (civil), in the
   interest of justice.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SHRI. AAMIR SOHRAB M. M., Advocate for the petitioner, M/S. JEEVADAS H.,
   C.B.MUKUNDAN & ASWIN KUMAR M J, Advocates for R2, the court passed the
   following:
 WP(C) No.20393/2024                              2/3                                 Order Date : 08-08-2024




                                          N. NAGARESH, J.
                                        -----------------------------
                                    W.P. (C) No.20393 of 2024
                             --------------------------------------------------
                               Dated this the 8th day of August, 2024

                                              ORDER

Interim order is extended by one month.

Post on 06.09.2024.

Sd/-

N. NAGARESH JUDGE Raj WP(C) No.20393/2024 3/3 Order Date : 08-08-2024 APPENDIX OF WP(C) 20393/2024 Exhibit P3 A TRUE COPY OF THE AWARD IN I.D NO. 32/2017 REGISTERED BEFORE RESPONDENT NO.1 TRIBUNAL, DATED 04.01.2024