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State of Jammu-Kashmir - Section

Section 9 in Srinagar and Jammu Cluster Universities Act, 2016

9. Officers of the Cluster University.

- The following shall be the officers of a Cluster University :-
(1)the Chancellor ;
(2)the Pro-Chancellor ;
(3)the Vice-Chancellor ;
(4)the Financial Advisor ;
(5)the Educational Advisor ;
(6)the Registrar ;
(7)the Controller of Examinations ; and
(8)such officers as the Statutes may declare to be the officers of a Cluster University.