Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014 23. Operation of other laws not affected. - The provisions of this Act shall be in addition to and not in derogation of, any other law for the time being in force.
