Section 56(3)(b) in Jammu and Kashmir Co-operative Societies Rules, 2001

[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(3)(b) in Jammu and Kashmir Co-operative Societies Rules, 2001

(b)if such person is not found, by leaving it at his last known place of residence or business or by giving or tendering it to some adult member of his family; or

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State of Jammu-Kashmir - Subsection

Section 56(3)(b) in Jammu and Kashmir Co-operative Societies Rules, 2001