Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 353] [Entire Act] NCT Delhi - Subsection Section 353(6) in The New Delhi Municipal Council Act, 1994 (6)Nothing in sections 351 and 352 and in this section shall apply to any summons issued under this Act by a court.