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State of Tamilnadu - Section

Section 9 in Tamil Nadu Motor Vehicles Taxation Rules, 1974

9. Impounding of certificate of registration etc. for non-payment of tax.

- Any inspecting officer having reason to believe that a transport vehicle has been or is being used with a permit rendered ineffective under section 18 of the Act, may impound the certificate of registration, the permit and such other documents as he may consider necessary.