Section 46(9) in The Karnataka Minor Mineral Concession Rules, 1994
(9)The provisions of the Code of Criminal Procedure 1973 (Central Act 2 of 1974) relating to searches shall apply, so far as may be, to the searches made under these rules.Chapter-VIII Disposal of Seized or Confiscated Minor Minerals and Minor Minerals Left After the Expiry or Termination of Lease Through Auction Sale.
