Himachal Pradesh High Court
Ajit Singh Dutta & Others vs State Of Himachal Pradesh & Another on 6 April, 2015
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH
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SHIMLA
Cr.MMO No. 74 of 2014
Decided on : 6.4.2015
Ajit Singh Dutta & others .....Petitioners.
Versus
State of Himachal Pradesh & another ....Respondents.
Coram:
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?1
For the Petitioner: Mr. Pawan Gautam, Advocate.
For the Respondents: Mr. Vivek Singh Attri, Deputy Advocate
General, for respondent No.1.
Mr. Dheeraj K Vashisht, Advocate for
respondent No.2.
Sureshwar Thakur, J (oral)
Learned counsel for the petitioner prays for and is permitted to withdraw the present petition. Accordingly, present petition is dismissed as withdrawn.
6th April, 2015 ( Sureshwar Thakur ),
(priti) Judge.
1
Whether reporters of the local papers may be allowed to see the judgment?
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