Income Tax Appellate Tribunal - Delhi
Jatia Bal Vihar Educational Trust , ... vs Ito, Exemption Ward, Ghaziabad on 24 December, 2020
INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH "C": NEW DELHI
(Through Video Conferencing)
BEFORE
SHRI R.K. PANDA, ACCOUNTANT MEMBER
AND
MS. SUCHITRA KAMBLE, JUDICIAL MEMBER
ITA No. 7301/Del/2017
Asstt. Year 2014-15
Jatia Bal Vihar Educational Vs. ITO, Exemption
Trust, Ward
C/o M/s. RRA Taxindia, Ghaziabad
D-28, South Extension,
Part-1, New Delhi
Pin 110 049
PAN AAATJ5276F
(Appellant) (Respondent)
Assessee by: Shri Tarun Kumar, Advocate
Shri Deepash Garg, Advocate
Department by : Ms. Sunita Singh, CIT(DR)
Date of Hearing 24/12/2020
Date of 24/12/2020
pronouncement
ORDER
PER R.K. PANDA, AM
This appeal filed by the assessee is directed against the order dated 31st October, 2017 passed by the Ld. CIT(A) Ghaziabad relating to assessment year 2014-15. ITA No. 7301/Del/2017
2. The Ld. Counsel for the assessee, at the outset submitted that the assessee has already filed necessary application under Vivad Se Vishwas Scheme, 2020 for settlement of the dispute. In view of the above the captioned appeal is consigned to record and treated as dismissed.
3. However, the aforesaid is subject to a caveat that in case the dispute relating to tax arrears for the captioned assessment year is not ultimately resolved in terms of the aforesaid scheme, the assessee shall be at liberty to approach the Tribunal for reinstitution of the appeal and the Tribunal shall consider such application appropriately as per law. The Revenue has no objection with regard to the aforesaid caveat.
4. In view of the aforesaid, the appeal of the assessee is consigned to record and for statistical purposes is treated as dismissed.
2 ITA No. 7301/Del/2017 Order pronounced in the open court at time of hearing itself i.e. on 24th December, 2020.
sd/- sd/-
(SUCHITRA KAMBLE) (R.K. PANDA)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Dated: 24/12/2020
Veena
Copy forwarded to
1. Applicant
2. Respondent
3. CIT
4. CIT (A)
5. DR:ITAT
ASSISTANT REGISTRAR
ITAT, New Delhi
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