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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(10) in The M.P. Zila Panchayat (Business) Rules, 1998

(10)Ordinarily, the Secretary to the committee shall present to the Chairman a list of cases, the precis of which have been circulated in accordance with the procedure indicated in paragraph below three days prior to the meeting.