Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 427] [Entire Act] State of Karnataka - Subsection Section 427(5) in Karnataka Municipal Corporations Act, 1976 (5)Before making any rule under this section the Government shall give the corporation an opportunity of showing cause against the making thereof.
