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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(xxviii) in The Nirma University of Science and Technology Act, 2003

(xxviii)to institute professorship, associate professorship, assistant professorship, readerships, lectureships, and any other teaching, academic or research posts and to prescribe qualifications for them;