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Supreme Court - Daily Orders

Commissioner Of Customs Hyderabad vs Agarwal Foundries P. Ltd. on 17 December, 2019

Bench: S. Abdul Nazeer, Sanjiv Khanna

     ITEM NO.10                            COURT NO.14              SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                CIVIL APPEAL Diary No.41728/2019

     (Arising out of impugned final judgment and order dated 19-06-2019
     in CA No. 30226/2016 19-06-2019 in CA No. 30229/2016 19-06-2019 in
     CA No. 30231/2016 passed by the Customs,excise And Service Tax
     Appellate Tribunal Regional Bench At Hyderabad)

     COMMISSIONER OF CUSTOMS HYDERABAD                              Petitioner(s)

                                                  VERSUS

     AGARWAL FOUNDRIES P. LTD.                                      Respondent(s)

     ( IA No.190056/2019-CONDONATION OF DELAY IN FILING and IA
     No.190059/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.190057/2019-STAY APPLICATION )

     Date : 17-12-2019 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)            Mr.   Vikramjit Banerjee, ASG
                                  Mr.   Balaji Srinivasan, Adv.
                                  Mr.   Joydip Roy, Adv.
                                  Mr.   B. Sunita Rao, Adv.
                                  Mr.   B. Krishna Prasad, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

We find no reason to interfere with the judgment/ order impugned.

Accordingly, the Civil Appeal is dismissed.

Signature Not Verified

Pending application(s), if any, shall stand disposed of.

Digitally signed by RACHNA Date: 2019.12.18 15:28:46 IST Reason:
            (RACHNA)                                                (RAJINDER KAUR)
     SENIOR PERSONAL ASSISTANT                                      BRANCH OFFICER