Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Odisha - Subsection

Section 64(d) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(d)does not resume his seat when the presiding member rises from his Chair or when he is called upon to do so by the presiding member.