Section 9(6)(ii) in National Savings Certificates (VIII Issue) Scheme, 2019

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Union of India - Subsection

Section 9(6)(ii) in National Savings Certificates (VIII Issue) Scheme, 2019

(ii)if the eligible amount in the account of the deceased is above Rs. 5 lakh, the amount shall be paid by the accounts office to the claimant on submission of 'Succession Certificate' issued by the court along with the following documents; namely:-

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Union of India - Subsection

Section 9(6)(ii) in National Savings Certificates (VIII Issue) Scheme, 2019