Section 14A in Rules for the Grant of Recognition and Aid to Elementary Schools
14A.
The Director of Public Instruction may refuse recognition to or withdraw recognition from a school in which he is employed as a teacher whom he has declared unfit to be a teacher, or a teacher whose certificate has been cancelled or suspended under rule 154 of Tamil Nadu Educational Rules or whose Service Register has been withdrawn by the Divisional Inspector. The Director of Public Instruction may also refuse or withdraw recognition if the school is under the management of a person who has been declared by him to be unfit to be a manager or correspondent of a recognised school.
