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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(4)(iii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(iii)for meeting urgent expenditure not exceeding two hundred rupees for which there is a budget provision.