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State of Punjab - Section

Section 82 in The State Pharmacy Council Rules, 1951

82.

There shall be made every year and entered in the printed Pharmacy Register an enumeration of -
(1)The total number of persons in the published Register,
(2)The number of persons added by registration during the year,
(3)The number restored to the Register,
(4)The number erased from the Register stating the section of the Act under which the name has been erased, and
(5)The number removed by death.