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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in The Rajasthan Urban Improvement (Change of Use of Residential Land or Premises for Commercial Purposes) Rules, 1974

(5)The height and coverage restrictions should be such that the proposed cinema building should not change the character of the residential area i.e. coverage and height restrictions should be the same as for other residential plots in that area.