Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11 in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973 11. [ [Omitted by G. O. Ms. No. 2246, Revenue, dated the 28th May 1974.] [***]
