Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(c) in Bihar Boilers Attendants' Rules, 1948 (c)has served for not less than three years as fireman, serang or tindal on a steamship with one or more boilers each of not less than 500 square feet heating surface; or
