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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Cotton Control Act, 1954

(1)Notwithstanding anything hereinbefore contained, no person shall grow in [Madhya Pradesh] [Substituted by M.P. Extension of Laws Act, 1958 (23 of 1958) for the words 'Mahakoshal region'.] Garrowhill cotton as a pure crop or in a mixture, or shall mix in [Madhya Pradesh] [Substituted by M.P. Extension of Laws Act, 1958 (23 of 1958) for the words 'Mahakoshal region'.] such cotton with any other kind of cotton.