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State of Uttar Pradesh - Section

Section 16 in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

16. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of the unfit through a Departmental Selection Committee comprising-
(i) Appointing Authority ... Chairman
(ii) Two officers to be nominated by the Chief Engineer ... Member
(2)The appointing authority shall prepare eligibility lists of the candidates in accordance with the Uttar Pradesh Promotion by Selection (on Post Outside the Purview of the Public Service Commission) Eligibility Rules, 1986 and place it before the Selection Committee along with their character rolls and such other records pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2), and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority as it stood in the cadre from which they are to be promoted and forward the same to the appointing authority.