Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 9B(1)] [Section 9B] [Entire Act] Union of India - Subsection Section 9B(1)(g) in The Aircraft Act, 1934 (g)nothing in the [Arbitration Act, 1940 (10 of 1940)] shall apply to arbitrations under this section.