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Delhi High Court - Orders

Ex-Cadet (Nda) Malode Akash Bhausaheb vs Union Of India & Ors on 18 December, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Asha Menon

$~ 27
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+    W.P. (C) 10528/2020 & CM Appl. No. 33302/2020

     EX-CADET (NDA) MALODE AKASH BHAUSAHEB
                                                                .....Petitioner
                          Through:   None.
                 versus

     UNION OF INDIA & ORS.                                .....Respondents
                   Through:          None.

     CORAM:
     HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
     HON'BLE MS. JUSTICE ASHA MENON

                     ORDER

% 18.12.2020

1. The counsels are not willing for physical hearing.

2. List on 19th February, 2021.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

DECEMBER 18, 2020 mw