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[Cites 0, Cited by 4] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(5)The Registrar shall have power to issue such directions to protect the interests of a breeder against any abusive act committed by any third party during the period between filing of application for registration and decision taken by the Authority on such application.