Jammu & Kashmir High Court - Srinagar Bench
Mohammad Yousuf Bhat And Ors vs Arun Kumar Mehta And Ors on 23 April, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 116
Suppl. List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
CM No. 2512/2021 in
CCP(S) No. 185/2021
Mohammad Yousuf Bhat and Ors.
..... Petitioner(s)
Through: -
Mr. Tawseef Mohammad Khan, Advocate
V/s
Arun Kumar Mehta and Ors.
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge (ORDER) 23.04.2021 CM No. 2512/2021 For the reasons mentioned in the application, coupled with submissions made at the Bar, the instant application is allowed and the applicant is permitted to file the instant petition without enclosing therewith the requisite Stamp duty, Court fee, attestation of documents, etc. It is, however, directed that the said deficiency shall be immediately made good by the applicant, as and when the Court functions in physical mode.
Disposed of.
CCP(S) No. 185/2021 Notice for filing statement of facts/compliance report, returnable by or before the next date of hearing.
List on 26.07.2021.
(Ali Mohammad Magrey) Judge SRINAGAR MOHAMMAD YASIN DAR 23.04.2021 2021.04.23 16:12 I attest to the accuracy and integrity of "Mohammad Yasin Dar"
this document