Section 23(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(1)The application referred to in sub-section (1) of section 7 of the Act shall be made in triplicate, in Form - I annexed to these rules to registering officer of the area appointed under section 6 of the Act in which the building or other construction work is to be carried on by the establishment.
