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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(2)An Authorised Medical Attendant who verifies and signs the Essentiality Certificate shall maintain a register as prescribed in Annexure-IX and shall mention the serial number with date of entry in such register on the Essentiality Certificate. District Medical & Health Officer or Superintendent of the Hospital or any other officer authorised by the Government may inspect and check the register without any prior notice.