Allahabad High Court
Lalloo @ Prem Narayan Tiwari & Another vs State Of U.P. on 2 August, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 2016 of 2010 Petitioner :- Lalloo @ Prem Narayan Tiwari & Another Respondent :- State Of U.P. Petitioner Counsel :- R.P. Misra Respondent Counsel :- Govt. Advocate Hon'ble Abdul Mateen J.
Hon'ble Yogendra Kumar Sangal,J. Admit.
Summon the lower court record. Learned Government Advocate may file objection, if any, within three weeks. List thereafter.
Order Date :- 2.8.2010 Rakesh/-