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[Cites 1, Cited by 11]

Himachal Pradesh High Court

Deepak Verma vs . Sunita Thakur & Anr. on 30 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Deepak Verma vs. Sunita Thakur & Anr.

Cr. R. No. 94 of 2014 a/w Cr.R. No. 95 of 2014 .

30.03.2022 Present: Mr. Tek Chand, Advocate, for the petitioner(s).

Mr. D. S. Kaisth, Advocate, for respondent No. 1 in both the petitions.

Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.G. and Mr. Yudhbir Thakur, Dy. A.G., for respondents-State.

As prayed for by the learned counsel for the petitioner(s), list for final hearing on 20.04.2022.

(Tarlok Singh Chauhan) Judge March 30, 2022 (sanjeev) ::: Downloaded on - 30/03/2022 20:20:02 :::CIS