Himachal Pradesh High Court
Deepak Verma vs . Sunita Thakur & Anr. on 30 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Deepak Verma vs. Sunita Thakur & Anr.
Cr. R. No. 94 of 2014 a/w Cr.R. No. 95 of 2014 .
30.03.2022 Present: Mr. Tek Chand, Advocate, for the petitioner(s).
Mr. D. S. Kaisth, Advocate, for respondent No. 1 in both the petitions.
Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.G. and Mr. Yudhbir Thakur, Dy. A.G., for respondents-State.
As prayed for by the learned counsel for the petitioner(s), list for final hearing on 20.04.2022.
(Tarlok Singh Chauhan) Judge March 30, 2022 (sanjeev) ::: Downloaded on - 30/03/2022 20:20:02 :::CIS