Supreme Court - Daily Orders
Karvankandy Narayani (D)By Lrs vs Nelliodan Aravindakshan . on 12 January, 2010
êITEM NO.146 REGISTRAR COURT.1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 6670 OF 2008
BEFORE THE REGISTRAR M.K GUPTA
KARVANKANDY NARAYANI (D)BY LRS & ORS. Appellant (s)
VERSUS
NELLIODAN ARAVINDAKSHAN Respondent(s)
(With prayer for interim relief and office report )
Date: 12/01/2010 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Subramonium Prasad,Adv.
Ms. Shweta Mazumdar, Adv.
For Respondent(s)
M/S. Temple Law Firm,Adv.
UPON hearing counsel the Court made the following
O R D E R
Despite order dated 17th November, 2009 of last chance, appellants failed to file Statement of Case.
Issue summons for non-prosecution.
(M.K. GUPTA) Registrar ns