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Supreme Court - Daily Orders

Karvankandy Narayani (D)By Lrs vs Nelliodan Aravindakshan . on 12 January, 2010

êITEM NO.146                    REGISTRAR COURT.1         SECTION XIA


               S U P R E M E   C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS
                       CIVIL APPEAL NO(s). 6670 OF 2008
                       BEFORE THE REGISTRAR M.K GUPTA

KARVANKANDY NARAYANI (D)BY LRS & ORS.                   Appellant (s)

                    VERSUS

NELLIODAN ARAVINDAKSHAN                           Respondent(s)
(With prayer for interim relief and office report )

Date: 12/01/2010     This Appeal was called on for hearing today.


For Appellant(s)
                      Mr. Subramonium Prasad,Adv.
                      Ms. Shweta Mazumdar, Adv.

For Respondent(s)
                        M/S. Temple Law Firm,Adv.


           UPON hearing counsel the Court made the following
                               O R D E R

Despite order dated 17th November, 2009 of last chance, appellants failed to file Statement of Case.

Issue summons for non-prosecution.

(M.K. GUPTA) Registrar ns