Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 4 May, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 15765 of 2022 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-05-2022 Shri Anil Kumar Tiwari, counsel for the petitioner.
Shri Chandrapal Singh, Govt. Advocate for the State. List after a week, as prayed.
(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2022.05.05 14:58:39 IST