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Patna High Court - Orders

Subhesh Thakur vs The State Of Bihar &Amp; Ors on 31 August, 2010

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                        CWJC No.2548 of 2007
Subhesh Thakur, Son of Ramiswar Thakur, Resident of Village
Salalpur Kala, Panchayat Baharkhal, P.S. Rautara, District
Katihar.
                                                -------- Petitioner
                                Versus
1. The State of Bihar.
2. Secretary cum Commissioner, Department of Primary Education,
   Govt. of Bihar, Patna.
3. Collector, Katihar.
4. District Superintendent of Education, Katihar.
5. Block Education Extension Officer, Karha, Katihar.
                                                  ----- Respondents
                             -----------

2       31.08.2010

Learned counsel for the petitioner seeks permission to withdraw this application in order to enable the petitioner to move District Teachers Appellate Authority.

Accordingly, this application is dismissed as withdrawn with the aforementioned liberty.

Rsh                                            (Mihir Kumar Jha, J.)