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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(5)(i) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(i)The need for authorized wholesaler or the fair price shop holder in the area or locality in which the business premises of the applicant are situated;