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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(4)to hold examination for, and to grant and to confer degrees, diploma and other academic distinctions to and on persons who -
(a)shall have pursued a course of study as prescribed; or
(b)shall have carried on research in the University or in an institution recognized in this behalf by the University under the conditions laid down in the Statutes;