Section 13(2)(e) in Karnataka Khadi and Village Industries Act, 1956

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(e)

(i)to arrange for the manufacture of tools, implements and other equipment required for carrying on village industries;

(ii)to arrange for the supply of raw materials, tools, implements and other equipment required for village industries; and

(iii)to arrange for the sale of the products of the said industries;

Legal Document View