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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 131(b) in The Andaman and Nicobar Islands Port Rules, 2004

(b)Shipping register. - Shipping Register showing the particulars of vessels as per the Master arrival notification (viz, NRT, GRT, Arrival time, Master's Name Flag, Last Port of call, Port entry Number, Next Port of call, Port clearance number, cargo and passenger particulars) shall be maintained by the Port Control Towers.