Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 4 March, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
16877/2023, I.A. 19362/2023, I.A. 491/2024
BALAJI STEEL TRADE ..... Plaintiff
Through: Mr. Tejas Karia, Ms. Shruti
Sabharwal, Mr. Nishant Doshi, Mr.
Nitin Sharma, Mr. Ankit Juneja, Mr.
Abhinav Mathur, Mr. Nitesh
Shrivastava, Mr. Manish Parmar,
Advs.
versus
FLUDOR BENIN S.A. & ORS. ..... Defendants
Through: Mr.Rajiv Nayyar, Sr. Adv. with
Mr.Vijayendra Pratap Singh,
Mr.Abhijnam Jha, Ms. Urvashi Misra,
Mr. Arnab Ray, Advs. for D-1
Mr. Sushail Daga Mr. Chitransh
Mathur, Ms. Parul Singh, Advs. for
D-2 & 3.(VC)
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 04.03.2024 Learned counsel for defendant Nos. 2 & 3 submits that they adopted the arguments of Mr. Rajiv Nayar, learned senior counsel for the defendant No.1. However, they seek the liberty to make any submission in the rejoinder if required.
Mr. Tejas Karia, learned counsel for the plaintiff has initiated the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:13:17 arguments.
List on 11.03.2024.
DINESH KUMAR SHARMA, J MARCH 4, 2024/AR..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:13:17