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Delhi High Court - Orders

Balaji Steel Trade vs Fludor Benin S.A. & Ors on 4 March, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~38
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
                                                16877/2023, I.A. 19362/2023, I.A. 491/2024
                                                BALAJI STEEL TRADE                         ..... Plaintiff
                                                                                      Through:                 Mr. Tejas Karia, Ms. Shruti
                                                                                                               Sabharwal, Mr. Nishant Doshi, Mr.
                                                                                                               Nitin Sharma, Mr. Ankit Juneja, Mr.
                                                                                                               Abhinav     Mathur,  Mr.     Nitesh
                                                                                                               Shrivastava, Mr. Manish Parmar,
                                                                                                               Advs.

                                                                                      versus

                                                FLUDOR BENIN S.A. & ORS.                                                        ..... Defendants
                                                                                      Through:                 Mr.Rajiv Nayyar, Sr. Adv. with
                                                                                                               Mr.Vijayendra     Pratap     Singh,
                                                                                                               Mr.Abhijnam Jha, Ms. Urvashi Misra,
                                                                                                               Mr. Arnab Ray, Advs. for D-1
                                                                                                               Mr. Sushail Daga Mr. Chitransh
                                                                                                               Mathur, Ms. Parul Singh, Advs. for
                                                                                                               D-2 & 3.(VC)


                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 04.03.2024 Learned counsel for defendant Nos. 2 & 3 submits that they adopted the arguments of Mr. Rajiv Nayar, learned senior counsel for the defendant No.1. However, they seek the liberty to make any submission in the rejoinder if required.

Mr. Tejas Karia, learned counsel for the plaintiff has initiated the This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:13:17 arguments.

List on 11.03.2024.

DINESH KUMAR SHARMA, J MARCH 4, 2024/AR..

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:13:17