Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(3) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (3)The provisions of sub-rules (2) to (7) (both inclusive) of rule 12 shall mutatis mutandis apply to the Cell for Scheduled Castes and Scheduled Tribes.
