Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(3)(c) in The Bihar Apartment Ownership Act, 2006 (c)the number of Apartment owners, constituting of a Board, the composition of the Board and that one-third of members of the Board shall retire annually;