Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Tripura - Subsection

Section 36(1)(ii) in Tripura Town and Country Planning Act, 1975

(ii)impose such conditions as may be specified in the notice, on the continuance thereof; or