Section 11(2)(a) in The U.P. Secondary Education Services Selection Board Rules, 1998

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State of Uttar Pradesh - Subsection

Section 11(2)(a) in The U.P. Secondary Education Services Selection Board Rules, 1998

(a)The statement of vacancies for each category of posts to be filled in by direct recruitment including the vacancies that are likely to arise due to retirement on the last day of the year of recruitment, shall be sent in quadruplicate, in the pro forma given in Appendix "A" by the Management to the Inspector by July 15 of the year of recruitment and the Inspector shall, after verification from the record of his office, prepare consolidated statement of vacancies of the district subjectwise in respect of the vacancies of lecturer grade, and group wise in respect of vacancies of Trained graduates grade. The consolidated statement so prepared shall, along with the copies of statement received from the Management, be sent by the Inspector to the Board by July 31 with a copy thereof to the Joint Director :

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State of Uttar Pradesh - Subsection

Section 11(2)(a) in The U.P. Secondary Education Services Selection Board Rules, 1998