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NCT Delhi - Section

Section 13 in The National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Civil Service) Rules, 2003

13. Allocation of members of the Service.

- The Government shall, from time to time, allocate a member of the Service to any Administration for posting in terms of rule 12.