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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(6) in The Orissa Medical Registration Rules, 1965

(6)As the voting papers are separated from the envelopes, the Returning Officer shall proceed to examine the voting papers in convenient batches, to see whether the votes have been recorded in accordance with Sub-rules (6) to (10) of Rule 7. He shall record his decision 'rejected' on every voting paper which is found to be defective in any respect and indicate thereon, the grounds of rejection briefly. The remaining voting papers shall be deemed as accepted.