Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(4) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (4)The Commission may direct the time within which the fines, charges or compensation should be paid by the concerned person.
