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State of Assam - Section

Section 32 in Executive Instructions Relating to Opium

32. Changes in Opium and Excise Policy to be reported to Government of India.

- In order to secure harmonious working of the Opium and Excise administration as a whole, the Government of India desire that every Province should keep in close and constant touch with fresh developments in other Provinces, so that each may know where it stands. The most convenient way of securing this object is for a Province embarking on any new policy to furnish full information in regard to its intentions to the Central Government, who will in turn pass it on to other Provinces. To enable other Provincial Government to adjust their arrangements, if necessary, timely information should ordinarily be given, before the changes are actually introduced. Where for any reason this course is not practicable, there should be no delay in reporting the introduction of any important change.