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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(3)(b) in The Tamil Nadu Civil Courts Act, 1873

(b)The jurisdiction of the Vacation Civil Judge shall extend to all suits appeals and other proceedings pending in, or cognizable by, any Civil Court (whether a District Court, a Subordinate Judge's Court or a District Munsif's Court) in the district concerned when such Court is adjourned for summer vacation.