Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(16)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(16)(h) in Insolvency And Bankruptcy Code, 2016

(h)underwriting the issuance or subscription of a financial product; or