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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Bombay Presidency - Subsection

Section 31(2)(e) in Bombay Khadi and Village Industries Act, 1960

(e)the transfer, in whole or in part, of the assets, rights and liabilities of the Board (including the rights and liabilities under any contract made by it) to any other Board or State Government and the terms and conditions of such transfer: